Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 22 in Gujarat Panchayats Laws (Amendment) Act, 1963 22. In section 327, for the words "commencement of this Act" where they occur at two places the words "commencement of this section" shall be substituted.
