Bombay High Court
Dheeresh Jain vs The Board Of Directors Of Npcil And 6 Ors on 16 February, 2023
Author: Sandeep V. Marne
Bench: S.V.Gangapurwala, Sandeep V. Marne
m1-3075.19-wp.docx
Digitally
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
BASAVRAJ
ORDINARY ORIGINAL CIVIL JURISDICTION
BASAVRAJ GURAPPA
GURAPPA PATIL
PATIL Date: WRIT PETITION NO. 3075 OF 2019
2023.02.17
13:11:37
+0530
Dheeresh Jain ..... Petitioner
Vs.
The Board of Directors of
NPCIL & Ors. ..... Respondents
Mr. Anuj Tiwari I/b. Seema Sarnaik for the Petitioner
Mr. Aavish Shetty with Shristi Shetty I/b. M. V. Kini & Co. for
Respondent Nos.1 to 6.
CORAM: S.V.GANGAPURWALA, ACJ &
SANDEEP V. MARNE, J.
DATED : FEBRUARY 16, 2023
P.C.
1. Mentioned. Not on board. Upon mentioning taken on board.
2. Time to file rejoinder is extended by one week.
(SANDEEP V. MARNE, J) (ACTING CHIEF JUSTICE) Basavraj 1/1