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State of Odisha - Section

Section 9 in The Orissa Preservation of Private Forests Act, 1947

9. Power to remove Difficulties.

- If any difficulty arises in giving effect to the provisions of this Act the [State] [Substituted by A. O. 1950 for 'Provincial'.] Government may, as occasion may arise, by order do anything which appears to them necessary for the purpose of removing the difficulty.