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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(4) in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

(4)During the period of probation or any extension thereof, candidates may be required by Government to undergo such course of training and instructions and to pass such examinations and tests as Government may deem fit, as a condition to satisfactory completion of the probation.