Section 14 in The Insurance Regulatory And Development Authority (Investment) Regulations, 2000
14.
/666[14th August, 2000]In exercise of the powers conferred by sections 27-A, 27-B, 27-D and 114-A of the Insurance Act, 1938 (4 of 1938), the Authority in consultation with the Insurance Advisory Committee hereby makes the following regulations, namely:-
