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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2) in The Bihar Vaccination Rules, 1944

(2)Such certificate shall be in the following form:-"I hereby certify that I have examined..........as contemplated by Rules 3(1) and (4) of the Bihar Vaccination Rules, 1944, and that I find him qualified for the office of public vaccinator.Superintendent of Vaccination