Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 81 in Finance Act, 2013 81. Amendment of'section 144. - In section 144 of the Customs Act. in sub-section (3), the words", if such duty amounts to five rupees or more" shall be omitted.
