Section 58 in The Armed Forces Tribunal (Practice) Rules, 2009
58. Maintenance of Register of inspection.
The Section Officer in-charge of the Judicial Branch shall cause to maintain a register in Register No. VIII for the purpose of inspection of documents or records and shall obtain therein the signature of the person making such inspection. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.
