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[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 52 in The Punjab Town Improvement Act, 1922

52. Power to make surveys or contribute towards their cost.

- The trust may-
(a)cause a survey of any land to be made whenever it considers that a survey is necessary or expedient for carrying out any of the purposes of this Act, or
(b)contribute towards the cost of any such survey made by any other local authority.