Supreme Court - Daily Orders
The Managing Committee Contai ... vs The State Of West Bengal on 9 July, 2018
Bench: Arun Mishra, S. Abdul Nazeer
ITEM NO.37 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).664/2018
THE MANAGING COMMITTEE CONTAI RAHAMANIA HIGH
MADRASAH & ANR. Petitioner(s)
VERSUS
THE STATE OF WEST BENGAL & ORS. Respondent(s)
(With appln for stay)
Date : 09-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Chanchal Kr.Ganguly,Adv.
Mr. Atarup Banerjee,Adv.
Mr. Abu Sohel,Adv.
Mr. Anindo Mukherjee,Adv.
Mr. Naramda Singh,Adv.
Mrs.Sarla Chandra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel appearing for the Petitioner seeks leave to withdraw the Writ Petition with liberty raise non-compliance of the order/violation of the order passed by this Court in the pending matter.
Permission is granted.
The writ petition is dismissed as withdrawn with the aforesaid liberty.
(B.PARVATHI) (JAGDISH CHANDER)
Signature Not Verified
COURT MASTER BRANCH OFFICER
Digitally signed by
BALA PARVATHI
Date: 2018.07.10
10:28:10 IST
Reason: