Sri. Nataraja C vs The State Of Karnataka on 6 October, 2023

[Cites 2, Cited by 0]

Karnataka High Court

Sri. Nataraja C vs The State Of Karnataka on 6 October, 2023

Bench: N S Sanjay Gowda

                                                -1-
                                                            NC: 2023:KHC:36360
                                                          WP No. 18510 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 6TH DAY OF OCTOBER, 2023

                                               BEFORE
                          THE HON'BLE MR JUSTICE N S SANJAY GOWDA
                           WRIT PETITION NO. 18510 OF 2023 (S-TR)
                   BETWEEN:

                   1.    SRI. NATARAJA C
                         S/O LATE SRI CHANNEGOWDA
                         AGED ABOUT 49 YEARS
                         WORKING AS CHIEF OFFICER
                         O/O OF THE TOWN PANCHAYATH
                         BELTHANGADI, D K DISTRICT
                         R/AT C/O MUNCIPAL QUARTERS
                         BELTHANGADI 574214
                                                                   ...PETITIONER

                   (BY SRI. C M NAGABUSHANA., ADVOCATE)

                   AND:

                   1.    THE STATE OF KARNATAKA
                         REP BY ITS PRINCIPLE SECRETARY
                         DEPARTMENT OF URBAN DEVELOPMENT
                         VIDHANA SOUDHA
Digitally signed         BANGALORE 560001
by BHARATHI
S
Location:          2.    DIRECTOR OF MUNICIPAL ADMINISTRATION
HIGH COURT               VV TOWER, DR B R AMBEDKAR VEEDI
OF
KARNATAKA                BENGALURU 560001

                   3.    THE DEPUTY COMMISSIONER
                         HASSAN DISTRICT
                         HASSAN 573201

                   4.    SRI RAJESH CHIEF OFFICER
                         MAJOR
                         ALURU PATTANA PANCHAYATH
                         DAKSHINA KANNADA DISTRICT 574211

                   5.    SRI STEPHEN PRAKASH
                         MAJOR
                                -2-
                                            NC: 2023:KHC:36360
                                         WP No. 18510 of 2023




    MANAGER
    PURASBAE, KADUR TALUK
    KADUR,
    CHIKKAMANGALURU DISTRICRT 577548
                                                 ...RESPONDENTS

(BY SRI HARISHA A S, AGA FOR R1 TO R3
 NOTICE TO R4 & R5 IS DEFERRED V/O DTD 22.8.2023)

      THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE IMPUGNED
ORDER BEARING NO.NAAAE 95 TMS 2023 (2), DTD 8.8.2023
ANNEXURE-C PASSED BY THE R1 SET ASIDE THE POSTING OF THE
R5 IN PLACE OF THE PETITIONER AS CHIEF OFFICER, ALUR TOWN
PANCHAYATH AND DIRECT THE RESPONDENTS TO POST THE
PETITIONER AS CHIEF OFFICER, ALUR TOWN PANCHAYATH AND
ETC.

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
                            ORDER

1. Learned counsel for the petitioner submits that he intends to submit a representation to the concerned authority seeking an appropriate posting and in that view of the matter, this petition be disposed of.

2. In view of the said submission, this writ petition is disposed of. Liberty is, however, reserved to the petitioner to make a representation seeking an appropriate posting, and if such application is made, the same would be considered by the concerned authority, in accordance with law and at any rate, -3- NC: 2023:KHC:36360 WP No. 18510 of 2023 within a period of four weeks from the date of submitting such representation.

Sd/-

JUDGE BS List No.: 1 Sl No.: 22

Unlock Advanced Research with PRISMAI

Karnataka High Court