Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(2) in The State Pharmacy Council Rules, 1951 (2)No member shall, save with the permission of the President, speak for more than five minutes :Provided that the mover of motion when moving the same may speak for ten minutes.
