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Andhra Pradesh High Court - Amravati

G. Rameswara Reddy Aluru Gosu Rameswara ... vs The Station House Officer, on 9 April, 2025

   IN THE HIGH COURT OF ANDHRA PRADESH AT AMAR
              WEDNESDAY, THE NINTH DAY OF APRIL,

                 TWO THOUSAND AND TWENTY FIVE
                               :PRESENT:

        HONOURABLE SRI JUSTICE T MALL[KARJUNA RAO

    CRIMINAL PETITION NO: 7251, 7445, 7455 and 7456 OF 2024

CRLP.No.7251 of 2024:

Between:
B.V.Bhaskar Reddy, S/o. B.P. Krishna Reddy, aged about 53 years,

occ:president/corrospondent, sir c.V.Raman Educational Institutions,
R/o. Door No.15/1236, 2nd Road, Sanjeevanagar, Tadipathri, Ananthapur

District. Mentioned in FIR C.V Rama Bhaskar reddy
                                                           .. lPetitioner/A-55

                                   AND

The Stat'lon House Officer, Tadipathri Town Police Station, Ananthapur

District, rep. by its Public Prosecutor at High Court of Andhra Pradesh at

Amaravati.
                                              ...Respondent/Complainant

      petition under section 482 of BNSS, 2023 is filed praying that in the

circumstances stated in the memorandum of grounds of Criminal Petition,

the High Court may be pleased to direct the lst respondent tO enlarge the

petitioner on bail in the event of his arrest in connection with the case in
cr.No.210 of 2024 for the alleged offence under Sections 147,148, 506,

188, 324, 427, 307 r/w 149 of lPC;

      The petition coming on for hearing, upon Perusing the Petition and

memorandum     of grounds of criminal     petition   and   upon   hearing   the

arguments of sri G.L.Nageswar Rao, Advocate for the Petitioner and
Public Prosecutor for the Respondent;
                                                                                               •. I..;I I`{J.I



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CRLP NO: 7445 OF 2024:

Between.--

   1. Javeed Khadri @ Syed Javeed Khadri, S/o.Syed                Peer Pasha
      Khadri, aged about 43 years R/o. D.No.5-159-2, Alla bakash Veedhi,

      Tadipatri, Ananthapuramu District.

   2. G.Raviteja Reddy @ Gangireddy Raviteja Reddy, C/o. Gangireddy

      Adinarayana Reddy, Age 29 years, R/o. D.No. 5/89-1`, ThimmampaIIi

      Village, Yellanur Mandal Ananthapuramu District.

                                                     ...Petitioners/Accused
                                    AND

The `Station House Officer, Tadipathri Town Police Station, Ananthapur

District, rep. by its Public Prosecutor at High Court of Andhra Pradesh at

Amaravati.
                                               ...Respondent/Complainant
      Petition under Section 482 of BNSS, 2023 is filed praying that in the

circumstances stated in memorandum of grounds of Criminal Petition, the
High Court may be pleased to direct the lst respondent to enlarge the

petitioners on bail in the event of his arrest in connection wi'{h the case in
cr.No.210 of 2024 for the alleged offence under sections 147,148, 506,
188, 324, 427, 307 r/w 149 of IPC;

      The petition coming on for hearing, upon perusing the Petition and

memorandum of grounds of criminal          petition and   upon   hearing the

arguments of Sri V.Maheswar Reddy, Advocate for the Petitioners and
public prosecutor fo-r the Respondent;
CRLP NO: 7455 OF 2024:
Between :
   1. Kethireddy Pedda Reddy @ K.Pedda Reddy, S/o.Kethireddy

      Ramireddy, Ex-ML'A, Tadipatri. Aged about 59 years, D.No.7/157,
 2. Karats Baba, @ Shek Baba fakruddin, S/o.Shek Kullaiah Saheb,
      age 39 years, D.No. 15/773-5, Bhagath Singh Nagar, Tadjpatri,

      Ananthapuramu District.(A6)

3. Rafi @ Addu Rafi @ Gan'dikota Rafi, S/o.G Abdul Adam, Age 29

      years, D.No.ll/248,Ba.nda masid Veedi, Tadipatri, Ananthapuramu
      District. (A7)

4.I Peram Prathap Reddy @ Prathap Reddy P, S/o.Late Peram Bayapa
      Reddy, age 56 years, D.No.16/1209,Sreenivasa Pura`m, Tadipatri,

      Anan{hapuramu District.(A8)

5. Sajjaladinne Raju @ Pasaluru Nagaraju, S/a.Late P.Peddanna, age -

      38     Years,     D.No.          1-76,Sajjaladinne     Village,      Tadipatri     MapdaI,

      Ananthapuramu District. (A9)

6. Kancham Ra'mamohan .Reddy, S/o.Kancham Kulasekhar. Reddy,.

      age     44      years,      D.No.      3/24-1,Reddy          Vari    Palem,       Tadipatri,
      Anan{hapuramu District. (A10)

7. Gangulakunta            Kesava         reddy     @    Gangalakunta          Kesavardhana
      Reddy, S/o.Gangalakunta Narayana Reddy, age 34 years, D.N`o.
      4/4, i Koduru,
8. .        Hanumant'ha         Reddy(Gangadevipalli)          @     Midde      Han-umantha

      Reddy,       S/o.Midde           Bhaskar     R-eddy,     age        42   years,    uD.No.

      1/21,Gangadevi           pa!Ii    village    Tadipatri    Manda!,        Ananthapuramu

      District.

9. K. Narasimha Reddy'Tailors Colony @ Kosine Palli Narasimha

      Reddy, C/o Kosinepalli Kodanda Rami Reddy, age 40 years, D.No.
      3/706-23,Tailors           Colony          Main      Road,        Near     Vivekananda
      School,Tailors Colony, Tadipatri, Ananthapuramu District.

10.            .   K.Teja        Reddy      @      Pandirlapalle     Surya     Teja     Reddy,

      s/o.pandirlapaIIe Chenna Reddy Late, age 33 years, D.No. 1/39,
      Regadipalle-, R S Kondapuram MandaI, Cuddapah District
                                                                                                            •l:,, #/
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ll.            Prabhakar @ MaI!ela Prabhakar, C/o M Chandra Sekhar, age
      34 years, D.No. 7/84, Kovaramguttapalle, Simhadripuram MandaI,

      Cuddapah District

12.             . Guru Shankar(Velamakuru) @ Yarramandia Guru Sankar,

      S/o.Yarramandla Shanba Shivudu, age 47 years, R/0.D.NO-.2/69-A,

      Velamakuru Village, Tadipatri Mandal, Ananthapuramu District.

13.             Surya Prabhakar babu @ Gajjala Surya Prabhakar, S/o.Late
      Gajjala Obanna, age 54 years, Occ Ex-Councilor, R/o. D.No.15/979,

      Bhagath singh` Nagar, Tadipatri, Ananthapuramu District. A17

14.              Yerraguntapalli           Nageswara      Reddy      @       Yalla      Boyina

      NagesWarareddy, , S/o.Yalla B-oyina Parandhama Reddy Age 43

      years,     R/o.      D.No.       3-194,Yarraguntapalli,          Tadipatri         MandaI,
      Ananthapuramu District.A18

15.             Uppara    Ravi     Mptc (Gannevaripalli          colony)     @      Katterapalli

      Ravikumar, S/o. K Guruprasad, Age 31 years, R/o. D.No. 3-871/a,

      Gannevaripalli, Tadipatri MandaI, Ananthapuramu District.(A20)

16.             PaIIe Vinod        R'eddy(Gangadevipalli) @         Palle -Vinod         Kumar

      Reddy, S/o. Palle Vijaya Bhaskar Reddy,. Age 27 years, R/o. D.No.

      1-631-6-7, CPI Colony, Tadipatri, Ananthapuramu Distr`ict.(A21 )

17.            Pradeep    Reddy(Gannevaripalli            Colony)    @       Balireddy Gari

      Pradeep Reddy, S/o. Reddy, Age 38 years, R/o. Gannevaripal!i
      Colony, Tadipatri Mandal, Ananthapuramu District.(A22)

18.            JC Surya Narayan'a Reddy @ Vanganuru Suri @ Juturu

      chinnareddy         Gari      Surya       Narayanareddy,             S/o.Late      Juturu
      Chinnareddy        Gari    Rangareddy,      Age      55    years,I     R/o.     D.No.    2-
      108,Vanganuru             Village,     .Tadipatri         Mandal,       Ananthapuramu

      District. (A23)

19.             Chinthalapalli Ramakrishna Reddy @ Chinthalapalli Kitta @ K

      Ramakrishna Reddy, S/o.Kesam Reddy Naga Sesha Reddy, Age 40
       years,    R/o.    D.No.      5/19,P Chinthalapalli Village,    Putiuru     MandaI,
      Ananthapuram'u District.(A24)

20.             Venkatareddy Palli Pulla Reddy @ Chawa Pulla R:ddy, S/o.
      Chavva Narayana Reddy, Age 65 years, R/o. D.No.2-17,,Venkata
      reddypalli village, Tadipatri .Mandal, Ananthapuramu District.(A25)

21.             Gora Haj'l @ Gandikota HaJ-i Basha, S/o.G Abdul Adam, Age

      32    years,     R/o.       D.No.    ll/248,Banda    Masid    Veedi,     Tadipatri,

      Ananthapuramu District.(A26)

22.            Khaja @ Kalu @ Shaik Khaja, S/o.,Shaik Mohammad Rafi,
      Age      27    years,R/o.    D.No.     15-483-9,    Gandhi    Nagar,     Tadipatri;

      Ananthapuramu District.

23.            Yadiki       Yaseen     @    Vemulapadu      Yaseen     Basha,      C/o.
      Vemulapadu lsmaiI Sab, Age.40years, R/o. D.No.14/203, Hospital

      Palem, Tadipatri, Ananthapura,mu District

24.             Uruchinthala Chotu @ Uru Chinthala Chotu Bash'a, S/o.Uru

      Chinthala      Gpus     Moddin,      Age 48 years,     R/o.   D.No.      12-336-c,

      Padamati Geri, TadipatrI', Ananthapuramu District.

25.            A. Kumara Swamy Reddy @ Natthi kumar @ Avula Kumar
      swamy Reddy, C,JO Avula Rama Narayana Reddy, Aged about 53

      years, R/o. FIat No.518, 1-Block, Mk Gold Coast, Yenda'da, Near
      Gitam College, Visakhapatnam.

26.            P.Anil Kumar reddy @ Koduru Ani! @ Poreddy AniI' Kumar

      Reddy, S/o. Pra{ap Reddy, aged about 34 years, R/o. -D.Noa.I 3/3,

      Main Road, Koduru Village, Kondapuram MandaI'Cuddapah District. I

27.             ±x Chairman Jeelan @ Ballary Mahamad Jeelan,-S/o. B. I

      imamsab, aged about 49 years, R/o. D.No. 5-331-1, Chinna Bazar;

      Tadipatrj, Ananthapuramu District.
                             ``

                   `l ` .


              .,




                                 28.            Realestate Kalaigar Ayub @ Kalaigar Mahammad Ayub, Age
                                       54 years, S/O Kalaigar Mahaboob Basha, D.No.10-23, Yetigadda

                                       palem, Tadipatri, Ananthapuramu District.
                                 29.            Namanaka Palli Raghu @ Vennapusa Raghunatha -Reddy, ,
`t`_.\fro~`

                                       S/o. V Rami Reddy, Age 51 years, R/o. D.No. 1-639-10-b, cpi

                                       colony, Tadipatri, Anahthapuramu District.

                                 30.            Akula Nagi reddy @ Pedda Nagi Reddy @ Aula Venka{a Nagi

                                       Reddy, S/o. Akula Konda Reddy late, R/o. D.No. 3/323, reddy vari

                                       palem, Tadipatri, Ananthapuramu District .
                                 31.            Anjaneyaswamy               Manyam              Nag9bhuSan              @
                                       Badivenkatappagari.Nagabhusanam, S/o. B Kondanna Late, Age 47

                                       years,      R/o.     D.No.    16/275-3,       Anjaneya      manyam,       Tadipatri,
                                       Ananthapuramu District.

                                 32-            CJounsellor Raghavendra @ B Raghavendra Prasad] S/o. B.

                                       Kondanna Late, Age 33 years R/o. D.No.16/275-70, Nandalapadu.
                                       Tadipatri, Ananthapuramu District.

                                 33.            Mano`j     Kasi-@   K-asi   Manoj,    Age 33      years,   S/O   Late   K

                                       Baburao,       D.No.     15-860-2,     Bhagath .Singh         Nagar,      Tadipatri,

                                       Ananthapuramu District.

                                 34.            Thimmanacheruvu Meghanatha @ Paraku Vemanat-h Reddy,
                                       S/O Paraku Kondareddy, Age 33 years, R/o. D.No. 6-40, Thimmana
                                       Cheruvu Village, Peddapappuru Mandal, Ananthapuramu District.

                                 35.            Bodayipalli R.C Obula reddy @ Ramireddy Gari Chandra

                                       Obula Reddy, , S/O Ramireddy Gari Narayana Reddy, Age 41 years,
                                       D.No.       1-79,   Bodaipalii village, Tadipa{ri Mandal Ananthapuramu

                                       District.

                                 36.            R.Ravi Prasad Rec!dy Devuniuppalapadu @ Reddemma Gari

                                       Ravi Prasad Redd, S/o. Reddemma Gari Nallapa Reddy, Age 39
               years, R/o. D.No. 1-69, Devunuppalapadu village, Peddapappuru
              Mandal, Ananthapuramu District.

        37.             Puliprodduturu Nageswara Reddy @ Palle Nageswara Reddy,
E=qEE         S/o.    Palle     Pedda    Nagireddy,      Age     56     years,     D.No.     1-4,     puli

              Prodduturu, Tadipatri Mandal, Ananthapuramu District. A41

        38.           Cherlopalli       Ramamurthy       Reddy      @    Malapati      Ramamurthi

              Reddy, S/O Malapati Peddireddy, Age 53 years, R/o. D.No. 7-23,
              P.Cherlopalli       Village,      Peddapappuru          Mandal,        Ananthapuramu

              District. A42

        39.             Rami Reddy @ Ramaiah MPP Pedda Pappuru @ Gutty
              Venkataramireddy, S/o. Gutty Venkatareddy, Age 70 years, R/o.
              D.No.      2-3,     Bondia        Dinne     Village,       Peddapappuru           Mandal,

              Ananthapuramu District. A43
        40.           Amarnatha         Reddy   Mandal     Convenor          Pedda     pappuru        @
              Mucchukota Amarnath Reddy, S/o. Mucchukota Narasimha Reddy
              D.No.      1-25.-a,        Muchukota       village;       Peddapappuru          Mandal,

              Ananthapuramu District. A44
        41.            Boya Ravi Kumar RTA Agent @ Boya Ravi Kumar, S/o. Boya
              Narasimhulu,        Age     42    years,    R/o.      D.No.19-401,        Te!ugu        pets,,-

              Banaganapalle, Kurnoo! District. A45

        42.             Kalluru Seena @ Chinnak6tia sreenivasulu, s/o chinnakotia
              Peddanna, Age 55 years, D.No.1-121, Kalluru Village, Yellanur

              MandaI, Ananthapuramu District. A46

        43.            T.K Khaleed         @.Tappala      Karuru Mohammed Khalid, S/O

              Tappala    Karuru Ayazuddin, Age 2`4years,                  P`/o.      D.No.    14-110a,

              Hospital Palyam, Tadipatri, Ananthapuramu District. A47 ,

        44.            Laleesa    Haji     Basha   @      Lalesahebgari       Haji     Basha,       S/o.I
              Lalesha .Mahaboob           BashaJ     Age. 36        years,    D.      No.     5-273-2,

              Allabakash Street, Tadipatri, Ananthapuramu District. A48
 45.           Mahammad Noor Yadl'ki @ Yadii Mahammad Noor, S/o.

      Yadiki lsmail Sab, Aged maJ-Or, R/o. b.No. 5-273, AIIa Bakash Street,

      Tadipatri, Ananthapuramu District. A49

46.           Janardhana Reddy @ Meesaluleni Janardhan @ Reddamma
      Gari Janardhan Reddy, S/O Reddamma Gari Obula Reddy, Age 55

      years, D.No.      1/579-3, Nandyal Road, Tadipatri, Ananthapuramu
      DI'StriCt. A50

47.           Amabti     Raghavendra       Reddy        (Gold      Shop)      @      Ambati

      Raghavendra Reddy, S/O Ambati Pulla Reddy, Age 54 years, D.ino.
      7/2A, Gandhi street, Tadipatri, Ananthapuramu District. A51

48.           Bhagathsingh. Nagar Sai @ Chakali Sai @ Guduru Sai Ram,

      S/OGuduru Ankanna, Age 58 years; D.No.15-111-A, Gandhi Nagar, -

      Tadipatri, Ananthapuramu District. A52

49.          Naveen     Reddy     @     Chintu      @     Chukkaluru, Naveen,               S/o.
      ChukkaI.uru      Rameswar       Reddy,      Age     31       years,     R/o.     D.No.

      3/294,Reddy Vari Palem, Tadjpatri, Ananthapuramu District. A53
50.           MadugJpalli Nageswara Reddy @ Pidapa Nageswara Reddy,
      S/o.   Pidapa    Konda      Reddy,      Age    58     years,     R/o.       D.No.      1-
      54,Madugupalli Village,         Putiuru    Mandal, Ananthapuramu District.

      A54
51.           Goddumarri Eswar'Reddy @ Tadipatri Eswar Reddy, S/O
      Tadipatri   Balakonda     Reddy,     Age      52    years,     R/o.     D.No.       1-14,

      Goddumarri village, YeIIanur, MandaI, Ananthapuramu District. (A56)

52.          Bukkapuram      Prathap,     @     Gunolla     Muni       Prasad,       S/o.    G
      Nadipenna, Age 42 years, R/o. D.No. 1-86, Bukkapuram Village,
 I     Yellanur Mandal, Ananthapuramu District.(A57)

53.          Danthalapalli     Bala     Venkata     Reddy       @    Vennapusa         Bala,

      Venkatared.dy, S/o. Vennapusa Mastan Reddy, Age 43 years, D.No.
              4-98-1,     Danthalapalll       vlllage,     yeIIanur      MandaI,      Ananthapuramu

             D,'strl'ct. (A58)

                     Yellanuru peddamaIIepalli pala chanr,ra QaI,h^-T`--I I
                         .___._._ I ~uuau,c1,IePall, Pala Chandra sekhar Reddy @
            Kapuram         chandra        sekhar       Reddy,      s/o      Kapuram         venkata
            Ramlreddw Age 44 years, R/o D No 1-46a, PeddamallepaIII Vllage,


       55 Ye"an8u: MN:ttnudraulJRAanv:n;havpaunraammuR:;:,tr:C/to (vAa5n9: m Nagappa , Age 38

           years,    R/o.    D.No.      1-98A,     85    NI'tturu    Village,     yellanur Mandal,
           Ananthapuramu Djstn'ct. (A60)
      56             pJanardhana Reddy@ Dubba Jane @ poreddyJanardhana
           Reddw s/o poreddy Balaraml Reddy, Age 54 years, R/o D No 16-


      5 7 2 0-5-3; hSar::naltVe:asa pPr: :haam; T:dI:autdr:aAnDaan:ha:,P uprraaThua p: I s:r;:I :::::
         Dasari obulesh, Age 49 years, D No 1/505/3, S K Palem, TadIPatrl,
         Ananthapuramu Di-strict. \'A62)


                                                                    ...Petitiomers/Accused
                                            . AND
 The slat,on House officer, TadI'PathrI Town polICe Statlon, Ananthapur
 Dlstrl'ct, rep. by Its publlc prosecutor at HIgh Court ofAndhra pradesh at

 Amaravatl'.


                                                           ...Responclent/complal-nant
       petltl'On under SectIOn 482 of BNSS, 2023 ls fl'ed praying that ,n the
 clrcumstances stated ln memorandum of grounds of crJmlnal Pet[tfon, the
Hlgh court may be pleased to dlrect the respondent to enlarge the
pet,tloner on ba" Ion the event of thelr arrest ln connectlon wlth the case ln
cr No.210 of 2024 for the alleged offence under sect,ons 147, 148, 506,
188) 324) 427) 307 I/w 149 of IPCl.
       The petltIOn comlng on for hearlng, upon perusing the pet,lion and
memorandum of grounds of cnmlnal pet,tlon and upon heanng the
arguments of srj G.L.Nageswar Rao, Advocate for the petI-tiOners and
public prosecutor for the Respondent,I
                     THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

      ` `,.
                    CRIMINAL PETITION NOs.7251                         7455 and 7456 of 2024
'~|
               COMMON ORDER:

-

Since these Criminal Petitions are filed, under section 482 of BNSS, seeking to grant anticipatory bail, by the petitioners herein in same crime viz. Crime No.210 of 2024 of Tadipathri Town Police Station, Ananthapuram DI'StriCt, registered for the OffenCeS Punishable under Sections 147,148, 506,188, 324, 427 and 307 read with 149 lPC, they are being taken up together for disposal by way of this Common Order.

2. Case of the prosecution; in brief, is that on 14.05a2024, at about 3:30 p.m., at Surya Muni House, Ragithota Palem, Tadipatri town, all the accused criminally assembled unlawfully, armed with deadly weapons, and began hurling stones and sticks. During the incident, the defacto complainant sustained bleeding injury on his left eye. Due to political rivalry with the YSRCP leaders, the defacto complainant feared for his safety and, as a result, did not report the matter to the police station directly. Instead, he sent a report through registered post.

3. Heard learned counsel for the petitioners ancl the learned Assistant Public Prosecutor representI'ng the respondenVState. perused the record.

\~ i==ri= H-EEE

4. A perusal of the material on recor,d goes to show that the incident jn question is saI'd tO have OCCurred on 14.05.2024 and the petitioners hereI-n belonged to two leading poII'tiCai Parties- one, the then ruling. party, the other, the then opposition party. The I-n'Cjdent in question said to have taken place in connection with Assembly and parliament EIections held on 14.05.2024. In the present crime, t~he investigation officer has recorded the statements of material witnesses. As seen from the record, the crime was registered on o9.10.2-024 and some of the victims have sent their' grl'evances through registere-d post to the s.H.O. who registered three separate crimes. It appears that based on the same l'ncide~nt different` crimes have been regI'Stered. However, learned Assis{an{ public prosecutor submits that the vjct[-ms are totally different. ln the said facts of the case, the incident jn question took place long back and therefore, thI'S Court fl'nds 'that bast part of investigation is over and any custodial interrogation does hot Seem necessary.

5, Learned counsel for the petI'{jOnerS Submits that the petitioners had permanent abode and there js no possl-bil,-ty of their fleeing away from the justice and Lmost of the petitioners are the breadwinners of their families.

erfezzzzz3,

6. lt is evident from the record that this Court has already granted ``.

'Ji= interim protection to the petitioners, directing the State not to take any hzz= coercive steps against them, and the said order has been in force un'til i=L= EZi.E ES.

today. lt is not the case of the prosecution that the petitioners have violated any of the conditions imposed by the Court

7. ln view of the aforesaid facts and circumstances of the case, this Court finds that most of the investigation might have been completed by this time and granting of anticipatory bail {o the petitioners may not adversely affect the prosecutionJs case and hence, this ,Court is inclined to grant anticiPatory bail to the petitioners herein, however, on conditions.

8. Accordingly, in the event of their arrest in the above said crime, the petitioners herein shall be released on bail on executing a personal bond for a sum of Rs.20,000/- (Rupees twenty thousand only) each with two sureties each for the like sum to the ;atisfaction of the arresting police officials and also on condition that the petitioners shall make themselves available for Investigation Officer as and when required and that `they shall not cause any threat, inducement or promise to the prosecution witnesses. .

9. I Accordingly, the Criminal Petition Nos.7251, 7445, 7455 and . 7456 of 2024 are allowed.

/ r=-----L E] I As a sequel thereto, the misce`lianeous petitions, if any, pending in these Criminal Petitions shall stand closed. .., ,` I-r.





                                                                          SD/- K.SRINIVASA RAJU
                                                                          ASSISTANT        ISTRAR
                                                    llTF`UE COPYll

                                                                  Fo          SECTION OFFICER
                      To,

1. The Station House Officer,.Tadipathri Town Police Station, Ananthapur District.

2., One CC to Sri. G.L.Nageswar Rao, Advocate [OPUC]

3. One CC to Sri. V.Maheswar Reddy, Advocate [OPUC]

4. One CC to Sri. S.Dushyanth Reddy, Advocate [OPUC] 5_QnerQCJ-6`JSLRJrG+rhlAG-E-S-W-AR-FtAO-Adr'o`c~a-te~EO'P-tJe~]-

6. Two CCs to Public Prosecutor, High Court of AP [OUT]

7. One spare copy MM `` *--.`` HIGH COURT TMR,J DATED : 09/04/2025 ORDER CRLP.No.7251, 7445, 7455 & 7456 of 2024 ALLOWED