Kerala High Court
For Information Purpose Only vs Aswathi P.C on 20 September, 2019
Bench: V.Chitambaresh, Ashok Menon
WA 1992/2019 1 / 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR. JUSTICE ASHOK MENON
Friday,the 20th day of September 2019/29th Bhadra, 1941
WA No.1992/2019
For information purpose only
Against Judgment dated 16.08.2019 in WP(C) No.10868/2019 of this Court.
APPELLANTS/PETITIONERS
1. ASWATHI P.C.,AGED 26 YEARS
W/O. RAJESH.K.K. SOCIAL WORKER, DISTRICT CHILD PROTECTION UNIT, CIVIL STATION
P.O. KOZHIKDOE 673 020, REPRESENTELY RESIDING AT PUNNADICHALIL HOUSE, MADAVOOR
P.O., MADAVOOR AMSOM, DESOM, NARIKKUNI 673 585.
2. PARVATHI BHAI,,AGED 33 YEARS
W/O. SHAIJU P., SOCIAL WORKER, DISTRICT CHILD PROTECTION UNIT, CIVIL STATION,
P.O. KOZHIKODE 673 020. PRESENTLY RESIDING AT PARVATHI BHAVAN, PUTHIYEDATH
PATHIMANGALAM, KARANTHOOR VILLAGE, KUNNAMANGALAM P.O., 673 571.
3. BABY MOL. P.K.,,AGED 38 YEARS
W/O. VINODHAN A.K., DATA ANALYST, DISTRICT CHILD PROTECTION UNIT, CIVIL STATION,
P.O., KOZHIKODE 673 020, PRESENTLY RESIDING AT AROTHTHAZHEKUNIYIL HOUSE,
PURAMERI P.O., PURAMERY AMSOM, DESOM, 673 503.
4. SARANYA SURESH,,AGED 26 YEARS
W/O. IJEESH KUMAR, COUNSELOR, DISTRICT CHILD PROTECTION UNIT, CIVIL STATION.
P.O. KOZHIKODE 673 020, PRESENTLY RESIDING AT PUTHENPARAMBIL HOUSE, NADUVATHOOR
P.O. KOYILANDI. KEEZHARIYOOR VILLAGE 673 620.
5. NUSAIBA M.K.,,AGED 30 YEARS
W/O. UMMER FAROOQ, PROTECTION OFFICER (INSTITUTIONAL CARE), DISTRICT CHILD
PROTECTION UNIT, PRESENTLY RESIDING AT MELEKUMBALATH HOUSE, MUKKILANGADI,
PARAMBATH KAVU AMSOM, DESOM, MANIPURAM P.O., KODUVALLY 673 572.
6. SILLA.P.,AGED 33 YEARS
W/O. AKHILESH, DATA ENTRY OPERATOR, DISTRICT CHILD PROTECTION UNIT, CIVIL
STATION P.O. KOZHIKODE 673 020, PRESENTLY RESIDING AT MALAYAIL HOUSE, MANASSERY
P.O. MUKKOM 673 602.
BY ADV
SRI.ELVIN PETER P.J., SRI.N.ANAND & SRI.K.R.GANESH
RESPONDENTS/RESPONDENTS
1. STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT. DEPARTMENT OF SOCIAL JUSTICE,
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2. DIRECTOR OF SOCIAL JUSTICE,
DIRECTORATE OF SOCIAL JUSTICE, VIKAS BHAVAN 5TH FLOOR,
THIRUVANANTHAPURAM 695 033.
3. DIRECTOR OF WOMEN AND CHILD DEVELOPMENT
DIRECTORATE OF WOMEN AND CHILD DEVELOPMENT POOJAPURA,
THIRUVANANTHAPURAM 695 012.
4. DISTRICT SOCIAL JUSTICE OFFICER,
COLLECTORATE, ERANHIPPALAM, KOZHIKODE KERALA 673 006.
5. SPECIAL SECRETARY,
DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT, THIRUVANANTHAPURAM 695 001.
WA 1992/2019 2 / 2
6. DISTRICT COLLECTOR,
KOZHIKODE, WAYANAD ROAD, CIVIL STATION, ERANHIPPALAM, KOZHIKODE 673 020.
BY GOVERNMENT PLEADER FOR R1-R6
Prayer for interim relief in the Writ Appeal stating that in the circumstances
stated in the appeal memorandum the High Court be pleased to stay the operation of
Ext.P7 and Ann. I and to further direct respondents to permit the Appellants to
continue in service on the same terms and conditions as provided in the contract
For information purpose only
entered by them with Respondent No.3 pending disposal of the Writ Appeal.
This Writ Appeal coming on for admission on 20.09.2019 upon perusing the appeal
memorandum, the court on the same day passed the following:-
O R D E R
Admit.Learned Government Pleader takes notice for the respondents. Status quo as regards the services of the appellants shall be maintained for a period of six weeks.
List on 15.10.2019 along with WA No.1989/2019 and connected cases.
20-09-2019 Sd/- V.CHITAMBARESH,JUDGE Sd/- ASHOK MENON,JUDGE /true copy/ Sd/-
ASSISTANT REGISTRAR EXHIBIT P7 - TRUE COPY OF ORDER DATED 30.11.2018. ANNEXURE 1 - TRUE COPY OF THE ORDER DATED 31.8.2019 ISSUED BY RESPONDENT NO.3