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Kerala High Court

For Information Purpose Only vs Aswathi P.C on 20 September, 2019

Bench: V.Chitambaresh, Ashok Menon

WA 1992/2019                               1 / 2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         Present:

                         THE HONOURABLE MR.JUSTICE V.CHITAMBARESH

                                            &

                          THE HONOURABLE MR. JUSTICE ASHOK MENON

                Friday,the 20th day of September 2019/29th Bhadra, 1941

                                     WA No.1992/2019

     For information purpose only
Against Judgment dated 16.08.2019 in WP(C) No.10868/2019 of this Court.

APPELLANTS/PETITIONERS

1.    ASWATHI P.C.,AGED 26 YEARS
      W/O. RAJESH.K.K. SOCIAL WORKER, DISTRICT CHILD PROTECTION UNIT, CIVIL STATION
      P.O. KOZHIKDOE 673 020, REPRESENTELY RESIDING AT PUNNADICHALIL HOUSE, MADAVOOR
      P.O., MADAVOOR AMSOM, DESOM, NARIKKUNI 673 585.
2.    PARVATHI BHAI,,AGED 33 YEARS
      W/O. SHAIJU P., SOCIAL WORKER, DISTRICT CHILD PROTECTION UNIT, CIVIL STATION,
      P.O. KOZHIKODE 673 020. PRESENTLY RESIDING AT PARVATHI BHAVAN, PUTHIYEDATH
      PATHIMANGALAM, KARANTHOOR VILLAGE, KUNNAMANGALAM P.O., 673 571.
3.    BABY MOL. P.K.,,AGED 38 YEARS
      W/O. VINODHAN A.K., DATA ANALYST, DISTRICT CHILD PROTECTION UNIT, CIVIL STATION,
      P.O., KOZHIKODE 673 020, PRESENTLY RESIDING AT AROTHTHAZHEKUNIYIL HOUSE,
      PURAMERI P.O., PURAMERY AMSOM, DESOM, 673 503.
4.    SARANYA SURESH,,AGED 26 YEARS
      W/O. IJEESH KUMAR, COUNSELOR, DISTRICT CHILD PROTECTION UNIT, CIVIL STATION.
      P.O. KOZHIKODE 673 020, PRESENTLY RESIDING AT PUTHENPARAMBIL HOUSE, NADUVATHOOR
      P.O. KOYILANDI. KEEZHARIYOOR VILLAGE 673 620.
5.    NUSAIBA M.K.,,AGED 30 YEARS
      W/O. UMMER FAROOQ, PROTECTION OFFICER (INSTITUTIONAL CARE), DISTRICT CHILD
      PROTECTION UNIT, PRESENTLY RESIDING AT MELEKUMBALATH HOUSE, MUKKILANGADI,
      PARAMBATH KAVU AMSOM, DESOM, MANIPURAM P.O., KODUVALLY 673 572.
6.    SILLA.P.,AGED 33 YEARS
      W/O. AKHILESH, DATA ENTRY OPERATOR, DISTRICT CHILD PROTECTION UNIT, CIVIL
      STATION P.O. KOZHIKODE 673 020, PRESENTLY RESIDING AT MALAYAIL HOUSE, MANASSERY
      P.O. MUKKOM 673 602.

      BY ADV
      SRI.ELVIN PETER P.J., SRI.N.ANAND & SRI.K.R.GANESH
RESPONDENTS/RESPONDENTS
1.    STATE OF KERALA
      REPRESENTED BY THE SECRETARY TO GOVERNMENT. DEPARTMENT OF SOCIAL JUSTICE,
      SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2.    DIRECTOR OF SOCIAL JUSTICE,
      DIRECTORATE OF SOCIAL JUSTICE, VIKAS BHAVAN 5TH FLOOR,
      THIRUVANANTHAPURAM 695 033.
3.    DIRECTOR OF WOMEN AND CHILD DEVELOPMENT
      DIRECTORATE OF WOMEN AND CHILD DEVELOPMENT POOJAPURA,
      THIRUVANANTHAPURAM 695 012.
4.    DISTRICT SOCIAL JUSTICE OFFICER,
      COLLECTORATE, ERANHIPPALAM, KOZHIKODE KERALA 673 006.
5.    SPECIAL SECRETARY,
      DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT, THIRUVANANTHAPURAM 695 001.
 WA 1992/2019                              2 / 2

6.     DISTRICT COLLECTOR,
       KOZHIKODE, WAYANAD ROAD, CIVIL STATION, ERANHIPPALAM, KOZHIKODE 673 020.

 BY    GOVERNMENT PLEADER FOR R1-R6

      Prayer for interim relief in the Writ Appeal stating that in the circumstances

stated in the appeal memorandum the High Court be pleased to stay the operation of

Ext.P7 and Ann. I and to further direct respondents to permit the Appellants to

continue in service on the same terms and conditions as provided in the contract

      For information purpose only
entered by them with Respondent No.3 pending disposal of the Writ Appeal.

      This Writ Appeal coming on for admission on 20.09.2019 upon perusing the appeal

memorandum, the court on the same day passed the following:-

                                        O R D E R

Admit.Learned Government Pleader takes notice for the respondents. Status quo as regards the services of the appellants shall be maintained for a period of six weeks.

List on 15.10.2019 along with WA No.1989/2019 and connected cases.

20-09-2019 Sd/- V.CHITAMBARESH,JUDGE Sd/- ASHOK MENON,JUDGE /true copy/ Sd/-

ASSISTANT REGISTRAR EXHIBIT P7 - TRUE COPY OF ORDER DATED 30.11.2018. ANNEXURE 1 - TRUE COPY OF THE ORDER DATED 31.8.2019 ISSUED BY RESPONDENT NO.3