Gujarat High Court
Kanchangiri Narangiri Goswami & vs Munakkhan Yasinkhan Pathan & on 7 January, 2013
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
KANCHANGIRI NARANGIRI GOSWAMIV/SMUNAKKHAN YASINKHAN PATHAN C/AO/298/2012 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD APPEAL FROM ORDER NO. 298 of 2012 With CIVIL APPLICATION NO. 8790 of 2012 In APPEAL FROM ORDER NO. 298 of 2012 ============================================================== KANCHANGIRI NARANGIRI GOSWAMI & 3....Appellant(s) Versus MUNAKKHAN YASINKHAN PATHAN & 7....Respondent(s) ============================================================== Appearance: MR ADIL R MIRZA, ADVOCATE for the Appellant(s) No. 1 - 4 MR SH SANJANWALA with MR DILIP L KANOJIYA, ADVOCATE for the Respondent(s) No. 1 - 7 ============================================================== CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA Date : 07/01/2013 ORAL ORDER
Arguments are concluded. At the request made by learned advocate Mr. Mirza, matter is kept on 08.01.2013 to enable him to take instructions.
(RAJESH H.SHUKLA, J.) /phalguni/ Page 1 of 1