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Union of India - Section

Section 44E in The Prevention of Food Adulteration Rules, 1955

44E. [ Restriction on sale of Kangra tea. [Inserted by G.S.R. 850, dated 25th June, 1975.]

- Kangra tea shall be sold or offered for sale only after it is graded and marked in accordance with the provisions of the Agricultural Produce (Grading and Marking) Act, 1937 (1 of 1937), and the rules made thereunder.]