Supreme Court - Daily Orders
The State Of Karnataka vs M/S Shettys Construction Company ... on 12 October, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, K.M. Joseph
ITEM NO.11 Court 3 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18552/2020
(Arising out of impugned final judgment and order dated 14-11-2019
in RFA No. 4186/2013 (DEC) c/w RFA CROB No. 100001/2014 passed by
the High Court Of Karnataka Circuit Bench At Dharwad)
THE STATE OF KARNATAKA & ORS. Petitioner(s)
VERSUS
M/S SHETTYS CONSTRUCTION COMPANY LIMITED
ENGINEERS AND CONTRACTORS Respondent(s)
(FOR ADMISSION and I.R. and IA No.86894/2020-CONDONATION OF DELAY
IN FILING )
Date : 12-10-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. V.N. Raghupathy, AOR
For Respondent(s) Mr. K.G. Rahavan, Sr. Adv.
Mr. D.M. Rajesh, Adv.
Mr. Aman Rah Gandhi, AOR
Mr. Dharav Shah, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(CHARANJEET KAUR) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Charanjeet kaur Date: 2020.10.12 17:57:53 IST Reason: