Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(v) in The Offshore Areas Mineral (Development And Regulation) Act, 2002 (v)“reconnaissance permit” means a permit granted under section 11 for the purpose of undertaking reconnaissance operation;
