Madhya Pradesh High Court
Manish Verma vs Ram Singh Baliya on 2 March, 2022
1 The High Court Of Madhya Pradesh WP No. 4623 of 2022 (MANISH VERMA Vs RAM SINGH BALIYA AND OTHERS) Jabalpur, Dated : 02-03-2022 Shri Shekhar Sharma, Advocate for the petitioner.
Learned counsel appearing for the petitioner submits that similar action to the one which is challenged in the present petition is already under challenged in Writ Petition No.1744/2022 and, therefore, this matter may be heard along with the said writ petition and same direction be issued in the present case also.
List this matter along with Writ Petition No.1744/2022, on 03.03.2022.
(PURUSHAINDRA KUMAR KAURAV) JUDGE A.Praj.
Signature Not Verified SAN Digitally signed by ASHWANI PRAJAPATI Date: 2022.03.03 12:25:48 IST