Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 183] [Entire Act] Union of India - Section Section 118 in The Motor Vehicles Act, 1988 118. Driving regulations. - The Central Government may, by notification in the Official Gazette, make [regulations] for the driving of motor vehicles.
