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Andaman and Nicobar Islands - Section

Section 137 in The Andaman and Nicobar Islands Port Rules, 2004

137. Unsettled Weather.

- During unsettled weather, the Port Control Towers shall be reverted to Storm Signal Station and display Storm Signals (day and night) as per the directions received from Indian Meteorological Department. On receipt of the information, the duty operator to plot the depression/cyclone storm position in cyclone tracking chart and inform to his superiors/ships at sea and harbour. The duty operator to record wind speed/direction and Barometer pressure in Millibars on hourly basis.