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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(4) in Kerala State Handloom Weavers' Co-operative Society (Special ProviSions) Act, 1960

(4)"Kozhikode Society" means the Kerala Handloom Weavers' Co-operative Society, Limited, No.142, Kozhikode;