Section 16(3)(a) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(3)(a) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(a)the annual budget together with programme for the next financial year of all development works, that is, works of extension or expansion of existing facilities or construction of news facilities, but excluding works, connected with maintenance, replacement or repair,

Legal Document View

Unlock Advanced Research with PRISMAI

State of West Bengal - Subsection

Section 16(3)(a) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966