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State of Tamilnadu - Section

Section 84 in Tamil Nadu Educational Inspection Code

84. Inspection by District Educational Officers.

- District Educational Officers, Inspectresses and other Gazetted Inspecting Officers shall each draw up a programme for the official year in the subjoined form and submit it to the Divisional Inspector and the Director, respectively, for approval by the 1st March preceding the year to which it-relates. It shall be accompanied by two statements, showing the names of schools added and omitted, respectively, with reasons.
Month Week District Names of schools and office to be visited forannual inspection Other work proposed to be done
         
In framing their programmes, officers will bear in mind that hurried tours and frequent returns to headquarters are to be deprecated both on administrative and financial grounds. They will also, in making arrangements for visit or tours of inspection or supervision not explicitly included in their annual programmes, take into consideration the budget allotment for travelling allowances. The allotment should ordinarily suffice for the year.