Section 304(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(c)The [Chairman] [Substituted by Notification No. 9203(1)/I-A-463-1953, dated 11.02.1953.] shall visit the tahsil at least once in each fasal to check the counterfoils in the challan book with the entries in the tahsil accounts;