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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(c) in The Rajasthan Minor Mineral Concession Rules, 1986

(c)
(i)an attested copy of no dues certificate from the Mining Engineer/Assistant Mining Engineer concerned if the applicants holds or has held any mineral concession.