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Delhi High Court - Orders

M/S Arcelor Mittal India Private ... vs Union Of India & Ors on 3 June, 2022

                           $~4.
                           *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +      W.P.(C) 8087/2015
                                  M/S ARCELOR MITTAL INDIA
                                  PRIVATE LIMITED & ANR                                ..... Petitioners
                                                     Through:     Mr. Ashim Sood, Ms. Anannya
                                                                  Ghosh, Ms. Doel Bose and Mr. Kuba,
                                                                  Advocates for petitioner No. 1/
                                                                  applicant.
                                                     versus

                                  UNION OF INDIA & ORS                                 ..... Respondents
                                                     Through:
                                  CORAM:
                                  HON'BLE MR. JUSTICE GAURANG KANTH
                                                     ORDER

% 03.06.2022 C.M. No. 27752/2022 (exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of. C.M. No. 27751/2022 (for directions) The petitioner No. 1/ applicant does not wish to press the present application.

Accordingly, the application is dismissed as withdrawn, as not pressed.

GAURANG KANTH, J JUNE 03, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:07.06.2022 13:33:27