Delhi High Court - Orders
M/S Arcelor Mittal India Private ... vs Union Of India & Ors on 3 June, 2022
$~4.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8087/2015
M/S ARCELOR MITTAL INDIA
PRIVATE LIMITED & ANR ..... Petitioners
Through: Mr. Ashim Sood, Ms. Anannya
Ghosh, Ms. Doel Bose and Mr. Kuba,
Advocates for petitioner No. 1/
applicant.
versus
UNION OF INDIA & ORS ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 03.06.2022 C.M. No. 27752/2022 (exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of. C.M. No. 27751/2022 (for directions) The petitioner No. 1/ applicant does not wish to press the present application.
Accordingly, the application is dismissed as withdrawn, as not pressed.
GAURANG KANTH, J JUNE 03, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:07.06.2022 13:33:27