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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(18) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(18)He/She shall open the custody of question papers in presence of the Observer to take out the question papers in the respective subjects, on every day of examination. He/She shall hand them over to the Deputy Conductor of each sub-centre every day with the instructions for not opening the extra packets of question papers, which are supplied by the Board for emergency for utilising only at emergency with the permission of the Secretary.