Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 175] [Entire Act] State of Punjab - Subsection Section 175(1) in The Punjab Municipal Corporation Act, 1976 (1)The mode of executing contracts under this Act shall be prescribed by bye-laws made in this behalf.
