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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(i) in The M.P. Gramin Rin Vimukti Adhiniyam, 1982

(i)accept any payment against any claim for a debt which has been discharged under this Act; or