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State of Andhra Pradesh - Section

Section 67 in Andhra Pradesh Forest Act, 1967

67. Power of Government to exempt any area from the provisions of the Act.

- The Government may, by notification exempt for reasons to be recorded in writing, any area from all or any of the provisions of this Act but not so as to affect anything done, or any offence committed, or any fine imposed or penalty levied, or any proceedings commenced in such place before such exemption, and may in like manner vary or cancel such notification.