Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 318(1)] [Section 318] [Entire Act]

State of Madhya Pradesh - Subsection

Section 318(1)(a) in The M.P. Municipal Corporation Act, 1956

(a)overhang or, project into or encroach upon or in any way obstruct the passage of the public along any street; or