Madhya Pradesh High Court
Asrec (India) Pvt. Ltd. vs M/S Balaji Industrial Gases on 14 July, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 2103 of 2020
(ASREC (INDIA) PVT. LTD. Vs M/S BALAJI INDUSTRIAL GASES AND OTHERS)
Dated : 14-07-2022
Shri Ashish Nema, learned counsel for the petitioner.
Ms. Rashi Dua, learned counsel for the respondents No.1 and 2.
Learned counsel for the respondents No.1 and 2 prays for and is granted 10 days' time, as a last chance, to file reply, failing which right to file reply shall stand forfeited.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
kafeel
Signature Not Verified
SAN
Digitally signed by KAFEEL AHMED
ANSARI
Date: 2022.07.15 17:33:12 IST