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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(7) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(7)Any vat, pipe or other part of the plant is at any time found defective or leaking, the Commissioner may order the discontinuance of its use and it shall not be used again until it has been repaired to the satisfaction of the Commissioner.