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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(e) in Maharashtra Industrial Development Act, 1961

(e)"development", with its grammatical variations, means the carrying out of building, engineering, quarrying or other operations in, on, over or under land, or the making of any material change in any building or land, and includes, redevelopment, but does not include mining operations; and "to develop" shall be construed accordingly;