Andhra Pradesh High Court - Amravati
Sr G.Sai Prasad vs Dete T Fe Aa Teese Oe Fede on 13 March, 2026
SHOW CAUSE NOTICE BEFORE ADMISSION} IN THE HIGH COURT OF-ANDHRA PRADESH AT AMARAVATI- (ORIGINAL JURISDICTION) FRIDAY, THE THIRTEENTH DAY OF MARCH, __. WO THOUSAND AND TWENTY SIX 'PRESENT: THE HONOURABLE SMT JUSTICE V.SUJATHA . CONTEMPT CASE NO: 813 OF 2026 _. Satween: oo Nimmnagadda Naveen Krishna, S/o. Venkateswara Rac, Aged 25 Years, Qeo: Cortractor, Ryo. Mi4/15, New Market Basar, Viiayanurl South, fauntur, Guntur District ».Patitionere AND 1. Sr G.Sai Prasad, IAS, Sfo. Not Known, Working as Principal Secretary io Government, imigation and Command Area Development 4, Secrelariat, Velagapuci, Amaravathi, Pin Code: Se2 Sag. 3 a. Peayush Kumar, JAS, S/o. Nof Known, Working as Principal secretary to Government, Department of Finance and Planning, secretariat, Velagapucl, Amaravathi, Fin Code: S22 80s. 3. Sn Kalluri Ramesh, S/o. Not Known, Working as Chief Engineer, Projects NSP, Guntur, Guntur District, Pin Corde: 528 G04. 4, Sr Rulipati Venkata Ratnam, S/o. Not Known Working as Superintending Engineer, NQUC, O & M Circle, Lingamgunila, Guntur Oistiol, Pin Code: S22 503, S. Sri Repuci Mallikhariuna Rao, S/o. Not Known, Working as Executive mngineer, NSIC Monitoring Division, Lingamaguntia, Guntur District, Fin x Code: 522603. 6. Sri Kongara Lingarnurthy, Sfo. Not Known, Working as Dy. Executive Engineer, NSIC Monitoring Sub-Division, Macherla, Guntur District, Fin Nook « RRS 49 Gore > ASS 436 . Respondaenis/Coniemnors" 3 Bi ~~ % af ' Das mh ok x wt de: AS _ q 3 oy ' at *
x x s of Ne}
- wo a od (age thers aan res te on 5 4 pe ity epee hp oh, en . "ft p a" tere " 5 beads 'ones 45, ey ; rh nee, ve sere 2 3G % hee ame ae be UE Re 2D ye S Go 2 ee a @ 3 EPs oO Soce 1 i 158 es; ued ss bree ut bene Oh foe NE Lh ae, ts ", we ee aw a " i a wpe ns ran) 44% ne a * wt YY eo $ : hs 7 in nh a eS on a3 . bs a iH bree 'at fh. Hh & ge) 43 oe aber Ce ey bd £F4 PP 'ad . i "oe ed as ° io) Ch 5 Ew. OE aes £3 pe Re Ady St de RO tons .
, cds NN ~ we Gy ay dew ~ YA! iad £3 £4 * Seve ee beve 5 "i 'eet s ae cet Card oy ASS Gh Sn a +5 Ue S "pene red rood ag g. hes rm x 3%) book baw. rai aa he a a a . $ tS beeeed yn cheng' ce one a Foes avoe . " s SY » neee Ieee my fee ¢% Wn see oe % $3 ws soot Z Z pens + pen. boon ate 4 toe 53 3 rs - Seve band aS ¢ cs ca Sedines "es of ead, yen & fs ger bed ena eee "ore etre. isan io Oe % £4 a Baer . es Le 0 ye ft £3 ee "Bb teat nd Sooke. oP % baat t2 re sd wager, 4 $f 74 « AY, £3 ry wi ot eB oh A) "fy pn ae a ay ee Usd "h3 . "es & tbh Yo ap Me she res <n > b. re fin, * wk TA eet os a ge te a wy ES be Naat f porno 39] sere pee. Meeee? po 'ehh Sere, fits, "ree, 0 we % oe tad bees no fee " eg Ld geet wits VK, he wl 37 5 '% tA. 'neaay, wt on we nn an an m woe EBL Bw Ce a a ong oe 7 bE odeee. hs oom vgpe te oh, as a peer agooe (nn ny cod ieee woe C3 hy PO sane 7 rae A 3 '* . Me '4 "a: weer uy Bs ee gn Ok "en ee' ; a a a ies oe a Ke, oo Rad eee. Pad ey by eevee os £4 ie hove wow iy FE en Sn ar nr a ns Sn Fad ig Cag ote ood 5 sre ek Fen hed me is a re we en vy, a if ? tp es ' an ie res Fame oe Se ge nd an ¥ a ahd oa A ¢ Lab Uk S48 te aye ae 1% rea bene ee ' io eee us ad tf Bo BE: i nn a a an ns ag peo th a an ae) et ah a oe aS So, hae weed oe fy spot A aoe a os " Sree ee: A 8p rt, mr "
ond o% cs aoe - any % if sae he gay po 0 ae yer cd fe eee ae a fe Sooty LE an ca on * + Pas ee . £54 am es 'reeaay on ae bee. bear rs a an ma gy © @ oo RG Ps an fy AC a a gh NA ay r \ oC a ta a ay v VES?
ad we 8 ¢ * ge M A ar 8 i K oo Ne 3 2 i cumsiar < Am r fi a ¥ hea 'et aa fooa a ppeees Wants veere x £ P mn : 7% yer Vs dete t fe aa Teese oe fede, Sag Bae 2 Aone ne ui WG ¢ ee Ae "i fF % Seow See CS Go oo neces @ ne ih Ped seer a a a bg Bo wit 3 ger ihe pheoe " om * ' , . + ewes ye. "Nag, in ne pert ty beet ted wn att, eo vend Si Pitfam Krishna Mohan Reddy, Working as. Assistant Pay anc Accounts O¥foer, Works and Projects, Naraseraopet, Quriur iNetrict Pin Code . S22 808 oe be and hereby are directed to show cause, as to why Ihis conlemph case should soft be admitted, effher appearing in parson or through Agvacate duly instructed on 10.04. 2028, to which date the case stands pasted for hearing, falling wherein the said case will be heard and determined ex-paria,_ Te, an PPTRUE COPY! The District Judge, Guntur, Guntur District (Ry SPECIAL MESSENGER in duplicate along with a copy of petition and affidavit to serve an-
Resoondents and to return to this Court before 10.04.2086) ri G.Sal Prasad, IAS, Working as Principal Secretary to Government, rrigation and Coamrnand Area Development, Secretarial, Velagapud), pe} Amaravathi, Pin Cade: 822 803, Si Peeyush Rumar, LAS, Working as Prncinal Secretary io Government, Deparirnant of Finance and Planning, Secretariat, Velagapudi, Amaravaihl, Pin Code: 522 505. ~ Sri Kallur) Ramesh, Working as Chief Engineer, Rrojects NSF, Guniur, Guritur District, Pin Cade: 8e2 O04. (Addrassee Nos. & to 4 by SPECIAL"
MESSENGER - along with a copy of petition and aficavit) Sr Pullpall Venkata Ratnam, Working as Superin fend my Engineer, NSJC, O & M Circle, Lingamgunila, Guntur District, Fin Code: $22 603, Sri Repud! Mellikhariuna Rao, Working aa Executive Engineer, NSJG-"
Monitoring Division, Lingarngunita, Guntur District, Pin Code: S2e603.
then, "
a :
te ® NS HIGH COURT ¥S.J DATE THOS 2028 NOPE: POST THE MATTER ON 10.04.2026 NOTICE BEFORE ADMISSION CONGO) of 2026 4 = os = = te UOLED