Supreme Court - Daily Orders
Megha Gupta vs Union Of India on 12 January, 2021
Bench: D.Y. Chandrachud, Sanjiv Khanna
ITEM NO.16 Court 6 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1469/2020
MEGHA GUPTA Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
Date : 12-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Tarunvir Singh Khehar, Adv.
Mr. Shankar Divate, AOR
Guneet Khehar, Adv.
For Respondent(s) Ms. Madhavi Divan, ASG
Mr. Merusagar Samantray, Adv.
Mr. Ayush Puri, Adv.
Mr. B.V Balaram Das, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice.
2 Tag with Writ Petition (C) No 1223 of 2020.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2021.01.12
17:16:04 IST
Reason: