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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 85(2)(iv) in Arunachal Pradesh Panchayat Raj Act, 1997

(iv)not less than one-third of the total number of seats to be filled by direct election in every Zilla Parishad shall be reserved for women and such seats may be allotted by rotation by the Deputy Commissioner to different constituencies in a Zilla Parishad, in such manner as may be prescribed.