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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Prohibition On Sale Of Cigarettes And Other Tobacco Products Around Educational Institutions Rules, 2004

(d)words and expressions used herein and not defined in these rules but defined in the Act, shall have the meanings, respectively, assigned to them in the Act.