Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(i) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 (i)the provisions of this Act are given wide publicity through public media including the television, radio and the print, at regular intervals;
