Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(2)(a) in Tamil Nadu Irrigation (Levy of Betterment Contribution) Act, 1955 (a)channels, whether natural or artificial, for the discharge of waste or surplus water and all works connected with or auxiliary to such channels;