Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 14 in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988

14. The requesting Party may require that the requested Party Keep confidential fact and substance of the request, except to the extent necessary to execute the request. If the requested Party cannon comply With the requirement of confidentiality, it shall promptly inform the requesting Party.