Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(i) in The Rajasthan Homoeopathic Medicine Act, 1969 (i)he has acquired, directly or indirectly by himself or by a partner, any share or interest in any contract with, by or on behalf of the Board.
