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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(4) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(4)The elector, after making a tendered ballot paper in the voting compartment and folding it, shall not put it into the ballot box, but shall hand over to the Presiding Officer for being placed in a cover specifically kept for the purpose.