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[Cites 0, Cited by 0] [Section 45E(2)] [Section 45E] [Entire Act]

NCT Delhi - Subsection

Section 45E(2)(c) in The Government Of National Capital Territory Of Delhi Act, 1991

(c)the Principal Home Secretary, Government of National CapitalTerritory of Delhi, who shall be the Member-Secretary to the Authority, ex officio.