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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(9) in The Khadi Mark Regulations, 2013

(9)Certified khadi institutions shall make an application for Khadi Mark in the form and manner as specified in sub-regulation (2). However, the certified khadi institutions are exempted from the certification process under Chapter V of these regulations.