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[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

State of Uttar Pradesh - Subsection

Section 238(1)(g) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(g)the amount and nature of the security to be furnished by a servant of a Zila Panchayat including a Servant placed at the disposal of any Kshettra Panchayat from whom it is deemed expedient to require security;