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[Cites 0, Cited by 6] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(a) in The Micro, Small And Medium Enterprises Development Act, 2006

(a)in the case of the enterprises engaged in the manufacture or production of goods pertaining to any industry specified in the First Schedule to the Industries (Development and Regulation) Act, 1951 (65 of 1951), as—
(i)a micro enterprise, where the investment in plant and machinery does not exceed twenty-five lakh rupees;
(ii)a small enterprise, where the investment in plant and machinery is more than twenty-five lakh rupees but does not exceed five crore rupees; or
(iii)a medium enterprise, where the investment in plant and machinery is more than five crore rupees but does not exceed ten crore rupees;