Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 75 in The Goa, Housing Board Act, 1968 75. Sanction of Board to estimates. - The Board shall consider every estimate so laid before it and shall sanction the same either without modification or with such modification as it may think fit.
