Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 35 in Atomic Energy (Radiation Protection) Rules, 2004

35. Offences and penalties.-

Any person who contravenes the provisions of these rules or any of the terms and conditions of licence issued hereunder, shall be punishable as provided for under the Act.